Dr.Sushil Kumar Mishra And 2 ... vs State Of U.P.Through ...
2017 Latest Caselaw 7896 ALL

Citation : 2017 Latest Caselaw 7896 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Dr.Sushil Kumar Mishra And 2 ... vs State Of U.P.Through ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1817 of 2005
 

 
Petitioner :- Dr.Sushil Kumar Mishra And 2 Others
 
Respondent :- State Of U.P.Through Prn.Secretary And 4 Others
 
Counsel for Petitioner :- P.S.Pandey,M.A. Siddiqui,Vivek Tripathi
 
Counsel for Respondent :- C.S.C.,R.B.S.Rathore,S.S.Chauhan,Uttam Kumar Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Uttam Kumar Verma, learned counsel for opposite party is reported to be ill.

Case is adjourned.

List in the month of January, 2018.

Order Date :- 12.12.2017

psd

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