Rajeev Kumar Srivastava & 2 Ors. vs State Of U.P ...
2017 Latest Caselaw 7895 ALL

Citation : 2017 Latest Caselaw 7895 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Rajeev Kumar Srivastava & 2 Ors. vs State Of U.P ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 28494 of 2016
 

 
Petitioner :- Rajeev Kumar Srivastava & 2 Ors.
 
Respondent :- State Of U.P Thru.Prin.Secy.Deptt.Energy Lko. & 4 Ors.
 
Counsel for Petitioner :- Meenakshi Singh Parihar
 
Counsel for Respondent :- C.S.C,Puneet Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list in the month of January, 2018.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 12.12.2017

psd

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