Awdhesh Kumar Singh & 3 Ors. vs State Of U.P ...
2017 Latest Caselaw 7894 ALL

Citation : 2017 Latest Caselaw 7894 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Awdhesh Kumar Singh & 3 Ors. vs State Of U.P ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 27604 of 2016
 

 
Petitioner :- Awdhesh Kumar Singh & 3 Ors.
 
Respondent :- State Of U.P Thru.Prin.Secy.Deptt. Energy Lko. & 2 Ors.
 
Counsel for Petitioner :- Ram Raj,Vivek Kumar Srivastava
 
Counsel for Respondent :- C.S.C,Puneet Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioners, list in the month of January, 2018.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 12.12.2017

psd

Download the LatestLaws.com Mobile App