Ram Murti Yadav vs State Of U.P. Thru ...
2017 Latest Caselaw 7893 ALL

Citation : 2017 Latest Caselaw 7893 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ram Murti Yadav vs State Of U.P. Thru ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 16040 of 2016
 

 
Petitioner :- Ram Murti Yadav
 
Respondent :- State Of U.P. Thru Prin.Secy.Appointment & Personnel & Anr.
 
Counsel for Petitioner :- Meenakshi Singh Parihar,Yadukul Shiromani Srivast
 
Counsel for Respondent :- C.S.C.,U.N. Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri U. N. Mishra, learned counsel for opposite party, list in next cause list.

Order Date :- 12.12.2017

psd

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