Vishwanath Gupta And Another vs State Of U.P.Through Planning & ...
2017 Latest Caselaw 7891 ALL

Citation : 2017 Latest Caselaw 7891 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Vishwanath Gupta And Another vs State Of U.P.Through Planning & ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4228 of 2012
 

 
Petitioner :- Vishwanath Gupta And Another
 
Respondent :- State Of U.P.Through Planning & Housing Lko. And Others
 
Counsel for Petitioner :- Anurag Narain
 
Counsel for Respondent :- C.S.C.,I.P.Singh,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Anurag Narain, learned counsel for petitioners is reported to be ill.

Case is adjourned.

List again.

Order Date :- 12.12.2017

psd

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