Ishtiyaq Ahmad S/O Muneer Ahmad vs State Of U.P. Thru Principal ...
2017 Latest Caselaw 7888 ALL

Citation : 2017 Latest Caselaw 7888 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Ishtiyaq Ahmad S/O Muneer Ahmad vs State Of U.P. Thru Principal ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3201 of 2011
 

 
Petitioner :- Ishtiyaq Ahmad S/O Muneer Ahmad
 
Respondent :- State Of U.P. Thru Principal Secretary Home & Ors.
 
Counsel for Petitioner :- Mohd. Yasin
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner list in next cause list.

Order Date :- 12.12.2017

psd

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