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Dr. Abdullah Ammar Rasadi vs State Of U.P. Thru. Prin. ...
2017 Latest Caselaw 7887 ALL

Citation : 2017 Latest Caselaw 7887 ALL
Judgement Date : 12 December, 2017

Allahabad High Court
Dr. Abdullah Ammar Rasadi vs State Of U.P. Thru. Prin. ... on 12 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12904 of 2014
 

 
Petitioner :- Dr. Abdullah Ammar Rasadi
 
Respondent :- State Of U.P. Thru. Prin. Secy.Municipal Land Deptt. & 2 Ors
 
Counsel for Petitioner :- Chhote Lal Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Chotey Lal Yadav, learned counsel for petitioner, is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 12.12.2017

psd

 

 

 
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