C/M Waqf Mazar Ramzan Ali Shah ... vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7886 ALL

Citation : 2017 Latest Caselaw 7886 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

C/M Waqf Mazar Ramzan Ali Shah ... vs State Of U.P. Thru. Prin. Secy. ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 2411 of 2015
 

 
Petitioner :- C/M Waqf Mazar Ramzan Ali Shah Thru. Secy. & 2 Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Nagar Vikas & 3 Ors.
 
Counsel for Petitioner :- Brijesh Kumar Saxena,Shishir Chandra,Vishnu Pratap Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted a week's time to file counter affidavit.

List thereafter.

Order Date :- 12.12.2017

psd

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