Smt.Pushap Lata Sharma vs State Of U.P.Through Secy.Basic ...
2017 Latest Caselaw 7884 ALL

Citation : 2017 Latest Caselaw 7884 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Smt.Pushap Lata Sharma vs State Of U.P.Through Secy.Basic ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 627 of 2001
 

 
Petitioner :- Smt.Pushap Lata Sharma
 
Respondent :- State Of U.P.Through Secy.Basic Education And 3 Ors.
 
Counsel for Petitioner :- D.S.Yadav
 
Counsel for Respondent :- C.S.C.,Asit Kumar Chaturvedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, the case is adjourned.

List again.

Order Date :- 12.12.2017

psd

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