Dr. Chandra Prakash Singh vs State Of U.P.Thru ...
2017 Latest Caselaw 7883 ALL

Citation : 2017 Latest Caselaw 7883 ALL
Judgement Date : 12 December, 2017

Allahabad High Court

Dr. Chandra Prakash Singh vs State Of U.P.Thru ... on 12 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 12730 of 2016
 

 
Petitioner :- Dr. Chandra Prakash Singh
 
Respondent :- State Of U.P.Thru Prin.Secy.Higher Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Avinash Chandra
 
Counsel for Respondent :- C.S.C.,Brijesh Kumar Shukla,Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Savitra Vardhan Singh, learned counsel for opposite party is reported to be ill.

Case is adjourned.

List again in the second week of January, 2018.

Order Date :- 12.12.2017

psd

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