Jagdish Narayan vs State Of U.P.
2017 Latest Caselaw 7869 ALL

Citation : 2017 Latest Caselaw 7869 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Jagdish Narayan vs State Of U.P. on 11 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 1285 of 1997
 

 
Appellant :- Jagdish Narayan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Agrawal,A.K. Srivastava,V.B. Srivastava,V.C.Katiyar
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri V.B. Srivastava, learned counsel for the appellant has sent illness slip.

List in the next cause list. If, on the next date learned counsel for the appellant does not appear, the bail of the accused would be cancelled.

Order Date :- 11.12.2017

A.P. Pandey

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