Santosh Kumar Mani vs State Of Up
2017 Latest Caselaw 7859 ALL

Citation : 2017 Latest Caselaw 7859 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Santosh Kumar Mani vs State Of Up on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 5745 of 2017
 

 
Applicant :- Santosh Kumar Mani
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Diwakar Shukla,Amit Singh,Manish Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Adesh Kumar Yadav,Mahesh Kumar Kaushal
 

 
Hon'ble Rajnish Kumar,J.

Sri Adesh Kumar Yadav, learned counsel for complainant prays for 3 days further time to file reply to the supplementary affidavit filed by the applicant.

Time, as prayed, is granted.

List thereafter.

Order Date :- 11.12.2017

psd

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