Deepu Rajput vs State Of U.P.
2017 Latest Caselaw 7857 ALL

Citation : 2017 Latest Caselaw 7857 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Deepu Rajput vs State Of U.P. on 11 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 4986 of 2012
 

 
Appellant :- Deepu Rajput
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Tripathi,J.K. Mishra,K.S.Yadav,Rajesh Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Rajesh Kumar Mishra, learned counsel for the appellant is present and has prayed that this case be passed over today.

List in the next cause list.

Order Date :- 11.12.2017

A.P. Pandey

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