Mahima Singh vs State Of U.P.
2017 Latest Caselaw 7854 ALL

Citation : 2017 Latest Caselaw 7854 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Mahima Singh vs State Of U.P. on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6281 of 2017
 

 
Applicant :- Mahima Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anoop Kumar Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Anoop Kumar Upadhyay, learned counsel for applicant prays for a week's further time to file rejoinder affidavit.

Time, as prayed, is granted.

List immediately thereafter.

Order Date :- 11.12.2017

psd

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