Baba Ram Pravesh Giri @ Giri Baba vs State Of U.P.
2017 Latest Caselaw 7853 ALL

Citation : 2017 Latest Caselaw 7853 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Baba Ram Pravesh Giri @ Giri Baba vs State Of U.P. on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6336 of 2017
 

 
Applicant :- Baba Ram Pravesh Giri @ Giri Baba
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Narayan Tripathi,Vinod Kumar Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Peeyush Kr. Srivastava, holding brief of Sri Ashok Narayan Tripathi submits that the learned counsel for applicant is out of station and prays for adjournment of the case for the day.

Case is adjourned.

List again.

Order Date :- 11.12.2017

psd

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