Citation : 2017 Latest Caselaw 7849 ALL
Judgement Date : 11 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 48419 of 2017 Applicant :- Shakir And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Zafar Abbas Counsel for Opposite Party :- G.A. Hon'ble Abhai Kumar,J.
Lay before the appropriate Court as fresh.
Order Date :- 11.12.2017
Ajeet
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