Sadam vs The State Of U.P.
2017 Latest Caselaw 7847 ALL

Citation : 2017 Latest Caselaw 7847 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Sadam vs The State Of U.P. on 11 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 3101 of 2017
 

 
Applicant :- Sadam
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Dhirendra Pratap Singh,Arn Prakash Shukla,Arun Kumar Mishra,Bare Lal Bhartiya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Arun Kumar Mishra, learned counsel for applicant prays for a week time to file reply to the supplementary affidavit.

Time, as prayed, is granted.

List thereafter.

Order Date :- 11.12.2017

psd

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