Pankaj Rai vs Lucknow Development Authority ...
2017 Latest Caselaw 7834 ALL

Citation : 2017 Latest Caselaw 7834 ALL
Judgement Date : 8 December, 2017

Allahabad High Court

Pankaj Rai vs Lucknow Development Authority ... on 8 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 5843 of 2012
 

 
Petitioner :- Pankaj Rai
 
Respondent :- Lucknow Development Authority Through V.C. And Another
 
Counsel for Petitioner :- B.K.Singh,B.K.Singh
 
Counsel for Respondent :- Gaurav Mehrotra,Anurag Srivastava,P.C.Mishra,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri B. K. Singh, learned counsel for petitioner, list in second week of January, 2018.

Order Date :- 8.12.2017

psd

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