Mansha Ram Verma vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7831 ALL

Citation : 2017 Latest Caselaw 7831 ALL
Judgement Date : 8 December, 2017

Allahabad High Court

Mansha Ram Verma vs State Of U.P. Thru. Prin. Secy. ... on 8 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7402 of 2015
 

 
Petitioner :- Mansha Ram Verma
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education & 5 Ors.
 
Counsel for Petitioner :- Sandeep Singh,Prabhakar Vardhan Chaudha,Santosh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Aasif Razzaque Khan,Jyoti Sikka
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Ms. Jyoti Sikka, learned counsel for opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 8.12.2017

psd

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