Pyare Lal & 3 Others vs District Magistrate, District ...
2017 Latest Caselaw 7830 ALL

Citation : 2017 Latest Caselaw 7830 ALL
Judgement Date : 8 December, 2017

Allahabad High Court

Pyare Lal & 3 Others vs District Magistrate, District ... on 8 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3806 of 2015
 

 
Petitioner :- Pyare Lal & 3 Others
 
Respondent :- District Magistrate, District Barabanki & Anr.
 
Counsel for Petitioner :- Pratima Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted a week's further time to seek instructions in the matter.

List immediately thereafter.

Order Date :- 8.12.2017

psd

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