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Vijay Dwivedi vs Union Of India , Thru. Cbi/Acb Lko
2017 Latest Caselaw 7827 ALL

Citation : 2017 Latest Caselaw 7827 ALL
Judgement Date : 8 December, 2017

Allahabad High Court
Vijay Dwivedi vs Union Of India , Thru. Cbi/Acb Lko on 8 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 6436 of 2017
 

 
Applicant :- Vijay Dwivedi
 
Opposite Party :- Union Of India , Thru. Cbi/Acb Lko
 
Counsel for Applicant :- Ram Naresh Yadav,Amit Srivastava,Atul Verma
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Rajnish Kumar,J.

Sri Aripit Shukla, holding brief of learned counsel for applicant prays for adjournment of the case.

Case is adjourned.

List again.

Order Date :- 8.12.2017

psd

 

 

 
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