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Vishnu Dayal Kanaujiya vs State Of Up
2017 Latest Caselaw 7823 ALL

Citation : 2017 Latest Caselaw 7823 ALL
Judgement Date : 8 December, 2017

Allahabad High Court
Vishnu Dayal Kanaujiya vs State Of Up on 8 December, 2017
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 5992 of 2017
 

 
Applicant :- Vishnu Dayal Kanaujiya
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Pranshu Agrawal, Advocate has filed a memo today on behalf of applicant. The same is taken on record.

He prays for a week's time to file rejoinder affidavit.Time, as prayed, is granted.

List thereafter.

On the next date of listing, the name of Sri Pranshu Agrawal shall be printed in the cause list as counsel for applicant.

Order Date :- 8.12.2017

psd

 

 

 
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