Citation : 2017 Latest Caselaw 7821 ALL
Judgement Date : 8 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 4991 of 2017 Applicant :- Shahbaj Khan @ Rajan Opposite Party :- State Of U.P. Counsel for Applicant :- Ramakar Shukla,Arun Sinha Counsel for Opposite Party :- Govt. Advocate,Umashankar.Varma Hon'ble Rajnish Kumar,J.
Learned counsel for applicant has made a request to adjourn the case.
Case is adjourned.
List again.
Order Date :- 8.12.2017
psd
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