Mewa Lal (Deseased) And Others vs Lalta Prasad
2017 Latest Caselaw 7810 ALL

Citation : 2017 Latest Caselaw 7810 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Mewa Lal (Deseased) And Others vs Lalta Prasad on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 172 of 2011
 

 
Appellant :- Mewa Lal (Deseased) And Others
 
Respondent :- Lalta Prasad
 
Counsel for Appellant :- K.S.Shukla
 
Counsel for Respondent :- Manoj Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri K.S.Shukla, learned counsel for the appellants and Sri Manoj Kumar Pandey, learned counsel for the respondent.

List in due course.

Order Date :- 7.12.2017

Gss

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