Gaon Sabha Jaddoo Parsiya vs Shanker Singh And Others
2017 Latest Caselaw 7808 ALL

Citation : 2017 Latest Caselaw 7808 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Gaon Sabha Jaddoo Parsiya vs Shanker Singh And Others on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 110 of 2012
 

 
Appellant :- Gaon Sabha Jaddoo Parsiya
 
Respondent :- Shanker Singh And Others
 
Counsel for Appellant :- Mahesh Narain Singh,Rajesh Kumar Dubey
 
Counsel for Respondent :- R.C. Singh,Ashok Kumar Yadav,B.P. Caudhary,P.P. Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashok Kumar Yadav, learned counsel for the respondents has sent illness slip. Sri Rajesh Kumar Dubey, learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 7.12.2017

Gss

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