Mst. Vidya Devi vs Smt. Ramshree
2017 Latest Caselaw 7804 ALL

Citation : 2017 Latest Caselaw 7804 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Mst. Vidya Devi vs Smt. Ramshree on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 105 of 2016
 

 
Appellant :- Mst. Vidya Devi
 
Respondent :- Smt. Ramshree
 
Counsel for Appellant :- Manvendra Nath Singh,Vinod Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that the certified copy of judgement of trial court with Civil Misc. Application No. 310473 of 2016 has been filed on 30.9.2016 and the same is on record.

The defect has been removed.

Office is directed to allot the regular number to this appeal.

List after two weeks.

Order Date :- 7.12.2017

Gss

Download the LatestLaws.com Mobile App