Smt. Shamyo vs Gram Shabha, Land Management ...
2017 Latest Caselaw 7803 ALL

Citation : 2017 Latest Caselaw 7803 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Smt. Shamyo vs Gram Shabha, Land Management ... on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 72 of 2013
 

 
Appellant :- Smt. Shamyo
 
Respondent :- Gram Shabha, Land Management Committee
 
Counsel for Appellant :- Ashish Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 7.12.2017

Gss

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