Abdul Gaffar vs Aftab Ahmad & 11 Others
2017 Latest Caselaw 7802 ALL

Citation : 2017 Latest Caselaw 7802 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Abdul Gaffar vs Aftab Ahmad & 11 Others on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 697 of 2013
 

 
Appellant :- Abdul Gaffar
 
Respondent :- Aftab Ahmad & 11 Others
 
Counsel for Appellant :- Rahul Upadhyay
 
Counsel for Respondent :- K.P. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the parties are present.

There is no office report with regard to receipt of lower court record.

List after two weeks along with office report with regard to receipt of lower court record.

Order Date :- 7.12.2017

Gss

Download the LatestLaws.com Mobile App