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Bachan Singh vs Sri Sanjay Rawat And 3 Others
2017 Latest Caselaw 7800 ALL

Citation : 2017 Latest Caselaw 7800 ALL
Judgement Date : 7 December, 2017

Allahabad High Court
Bachan Singh vs Sri Sanjay Rawat And 3 Others on 7 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 737 of 2016
 

 
Appellant :- Bachan Singh
 
Respondent :- Sri Sanjay Rawat And 3 Others
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Ramendra Asthana
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 7.12.2017

Gss

 

 

 
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