Sri Sai Baba Ornaments Private ... vs Babu Lal And 5 Others
2017 Latest Caselaw 7798 ALL

Citation : 2017 Latest Caselaw 7798 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Sri Sai Baba Ornaments Private ... vs Babu Lal And 5 Others on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1230 of 2016
 

 
Appellant :- Sri Sai Baba Ornaments Private Ltd. And Another
 
Respondent :- Babu Lal And 5 Others
 
Counsel for Appellant :- Tarun Agrawal,Sri Ravi Kant
 
Counsel for Respondent :- Vishnu Dutt Ojha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 7.12.2017

Gss

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