Naresh Kumar Saini & Another vs Vijay Kumar Sharma
2017 Latest Caselaw 7797 ALL

Citation : 2017 Latest Caselaw 7797 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Naresh Kumar Saini & Another vs Vijay Kumar Sharma on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1226 of 2017
 

 
Appellant :- Naresh Kumar Saini & Another
 
Respondent :- Vijay Kumar Sharma
 
Counsel for Appellant :- Satendra Pratap Singh
 
Counsel for Respondent :- Manoj Vashisth
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of appellants be taken on record.

Learned counsel for the appellants prays for and is granted ten days time to file the copy of Amin report.

List on 3.1.2018.

Order Date :- 7.12.2017

Gss

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