Citation : 2017 Latest Caselaw 7796 ALL
Judgement Date : 7 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1216 of 2017 Appellant :- Sri Krishna Das @ Mannu Maheshwari Respondent :- Shri Bhagwan Das (Deceased) And 14 Othrs. Counsel for Appellant :- Arvind Srivastava,Namit Srivastava Counsel for Respondent :- Sanjay Agrawal,B.N. Agrawal Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list in the week commencing 8.1.2018.
Order Date :- 7.12.2017
Gss
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