Gurumukh Singh And Others vs Gajjan Singh Others
2017 Latest Caselaw 7785 ALL

Citation : 2017 Latest Caselaw 7785 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Gurumukh Singh And Others vs Gajjan Singh Others on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 150 of 2013
 

 
Appellant :- Gurumukh Singh And Others
 
Respondent :- Gajjan Singh Others
 
Counsel for Appellant :- Sanjay Srivastava
 
Counsel for Respondent :- Yakub Ansari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sanjay Srivastava, learned counsel for the appellants.

List in due course.

Order Date :- 7.12.2017

Gss

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