Citation : 2017 Latest Caselaw 7784 ALL
Judgement Date : 7 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14320 of 2017 Applicant :- Jag Mohan Opposite Party :- State Of U.P. Counsel for Applicant :- Vijay Praksah Counsel for Opposite Party :- G.A.,Kamlesh Kumar Dwivedi Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Vijay Praksah, learned counsel for the applicant.
List after two weeks.
Order Date :- 7.12.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!