Ghanshyam And 6 Ors. vs Phool Chand And Anohter
2017 Latest Caselaw 7782 ALL

Citation : 2017 Latest Caselaw 7782 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

Ghanshyam And 6 Ors. vs Phool Chand And Anohter on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 562 of 2013
 

 
Appellant :- Ghanshyam And 6 Ors.
 
Respondent :- Phool Chand And Anohter
 
Counsel for Appellant :- Namwar Singh,Sanjiv Singh
 
Counsel for Respondent :- Umesh Vats,Ajay Shankar,Ashok Kumar Shukla,Satya Prakash,Triveni Shankar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted two weeks time to file objection/ counter affidavit to the application no. 164190 of 2017 under section 151 C.P.C.

List thereafter

Order Date :- 7.12.2017

Gss

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