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Ashok Kumar And 2 Others vs Kamlesh Chandra And 7 Others
2017 Latest Caselaw 7781 ALL

Citation : 2017 Latest Caselaw 7781 ALL
Judgement Date : 7 December, 2017

Allahabad High Court
Ashok Kumar And 2 Others vs Kamlesh Chandra And 7 Others on 7 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 660 of 2015
 

 
Appellant :- Ashok Kumar And 2 Others
 
Respondent :- Kamlesh Chandra And 7 Others
 
Counsel for Appellant :- J.P. Singh,Santosh Kumar Tripathi
 
Counsel for Respondent :- S.K. Mishra,Servesh Kumar Misra
 

 
Hon'ble Bachchoo Lal,J.

Sri Santosh Kumar Tripathi, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondents is present. He pointed out that respondent nos. 2 and 4 have died.

The case is passed over for the day.

List in the next cause list.

Order Date :- 7.12.2017

Gss

 

 

 
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