39Th Battalion P.A.C. Mirzapur & ... vs Rama Kant Tiwari & 4 Others
2017 Latest Caselaw 7779 ALL

Citation : 2017 Latest Caselaw 7779 ALL
Judgement Date : 7 December, 2017

Allahabad High Court

39Th Battalion P.A.C. Mirzapur & ... vs Rama Kant Tiwari & 4 Others on 7 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1186 of 2017
 

 
Appellant :- 39th Battalion P.A.C. Mirzapur & Another
 
Respondent :- Rama Kant Tiwari & 4 Others
 
Counsel for Appellant :- Vishnu Kumar Nagaich
 
Counsel for Respondent :- Krishna Kumar Chaurasia
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondents, list in the next cause list.

Order Date :- 7.12.2017

Gss

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