Vipin Kumar Chaudhari & 3 Others vs State Of U.P.Thru. Chief Secy., ...
2017 Latest Caselaw 7758 ALL

Citation : 2017 Latest Caselaw 7758 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Vipin Kumar Chaudhari & 3 Others vs State Of U.P.Thru. Chief Secy., ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 26776 of 2017
 

 
Petitioner :- Vipin Kumar Chaudhari & 3 Others
 
Respondent :- State Of U.P.Thru. Chief Secy., Govt. Of U.P. & 2 Others
 
Counsel for Petitioner :- Hemant Kumar Mishra,Arti Ganguly
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted a week's time to file supplementary counter affidavit in view of the averments made in the rejoinder affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

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