Citation : 2017 Latest Caselaw 7757 ALL
Judgement Date : 6 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 6061 of 2017 Petitioner :- Lav Kush Singh & 10 Ors. Kl Respondent :- State Of U.P. Thru.Prin.Secy.Deptt.Technical Edu.& 2 Ors. Counsel for Petitioner :- Karunesh Singh Pawar Counsel for Respondent :- C.S.C,Rajnish Kumar Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
List before a Bench, in which, one of us (Hon'ble Justice Rajnish Kumar) is not a member after seeking nomination from the Hon'ble Chief Justice/Senior Judge.
Order Date :- 6.12.2017
psd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!