Rakesh Kumar vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7755 ALL

Citation : 2017 Latest Caselaw 7755 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Rakesh Kumar vs State Of U.P. Thru. Prin. Secy. ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 11148 of 2017
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. & Ors. Technical Educ
 
Counsel for Petitioner :- Karunesh Singh Pawar
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List before a Bench, in which, one of us (Hon'ble Justice Rajnish Kumar) is not a member after seeking nomination from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 6.12.2017

psd

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