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Chhedi vs State Of U.P. Thru. Prin. Secy., ...
2017 Latest Caselaw 7754 ALL

Citation : 2017 Latest Caselaw 7754 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Chhedi vs State Of U.P. Thru. Prin. Secy., ... on 6 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12671 of 2014
 

 
Petitioner :- Chhedi
 
Respondent :- State Of U.P. Thru. Prin. Secy., Home Deptt. & 4 Others
 
Counsel for Petitioner :- M. Waris Farooqui
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted a week's time to seek instructions in the matter.

List on 20.12.2017.

Order Date :- 6.12.2017

psd

 

 

 
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