Amit Kumar vs State Of U.P. Through Special ...
2017 Latest Caselaw 7752 ALL

Citation : 2017 Latest Caselaw 7752 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Amit Kumar vs State Of U.P. Through Special ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 1338 of 2015
 

 
Petitioner :- Amit Kumar
 
Respondent :- State Of U.P. Through Special Secy. Deptt. Of Energy Lko. &
 
Counsel for Petitioner :- Pradeep Shukla,S.S.Mishra
 
Counsel for Respondent :- C.S.C.,Puneet Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Pradeep Shukla, learned counsel for petitioner, list in next cause list.

Order Date :- 6.12.2017

psd

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