Dr. Ram Ratan Yadav vs U.O.I. Thru. Secy. Deptt. Of ...
2017 Latest Caselaw 7750 ALL

Citation : 2017 Latest Caselaw 7750 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Dr. Ram Ratan Yadav vs U.O.I. Thru. Secy. Deptt. Of ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 20052 of 2017
 

 
Petitioner :- Dr. Ram Ratan Yadav
 
Respondent :- U.O.I. Thru. Secy. Deptt. Of Science & Tech. & Others
 
Counsel for Petitioner :- Dinesh Kumar Singh (D.K.S
 
Counsel for Respondent :- A.S.G.,Devendra Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioner prays for and is granted a week's further time to file rejoinder affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

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