Smt. Lachchho Devi vs Raj Kumar
2017 Latest Caselaw 7748 ALL

Citation : 2017 Latest Caselaw 7748 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Smt. Lachchho Devi vs Raj Kumar on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1078 of 2014
 

 
Appellant :- Smt. Lachchho Devi
 
Respondent :- Raj Kumar
 
Counsel for Appellant :- Yatindra,C.M. Yadav
 
Counsel for Respondent :- Manoj Mishra,Aroop Banarjee
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of appellant be taken on record.

Lower court record was summoned vide order dated 14.12.2016 passed by this court. A perusal of record shows that there is no office report with regard to receipt of lower court record.

List after two weeks along with office report with regard to receipt of lower court record.

Interim order, if any, is extended till the next date of listing.

Order Date :- 6.12.2017

Gss

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