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C/M Patronage Institue Of ... vs State Of U.P.Throu The Prin. Secy. ...
2017 Latest Caselaw 7747 ALL

Citation : 2017 Latest Caselaw 7747 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
C/M Patronage Institue Of ... vs State Of U.P.Throu The Prin. Secy. ... on 6 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 5325 of 2012
 

 
Petitioner :- C/M Patronage Institue Of Management Studies And Another
 
Respondent :- State Of U.P.Throu The Prin. Secy. Technical Edu.Lko.And Ors
 
Counsel for Petitioner :- H.G.S.Parihar,Asit Kumar Chaturvedi,Dharmendra Kumar Dixit,Neerav Chitravanshi
 
Counsel for Respondent :- C.S.C.,Ashok Sinha,H K Bhatt,Lalit Shukla,O.P.Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioners prays for and is granted one week's time for filing supplementary rejoinder affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

 

 

 
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