Amit Kumar vs Union Of India Throu. ...
2017 Latest Caselaw 7741 ALL

Citation : 2017 Latest Caselaw 7741 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Amit Kumar vs Union Of India Throu. ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1111 of 2014
 

 
Petitioner :- Amit Kumar
 
Respondent :- Union Of India Throu. Secy.Ministry Of Petrolium And Ors.
 
Counsel for Petitioner :- Ramesh Kumar Singh,Anurag Misra,Vinod Kumar Singh,Yashovardhan Swarup
 
Counsel for Respondent :- A.S.G.,Anand Dwivedi,I.H.Farooqui,Waseeq Uddin Ahmad
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri Ramesh Kumar Singh, learned counsel for petitioner, the case is passed over for today.

List again.

Order Date :- 6.12.2017

psd

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