Rais Mian vs Sheikh Mumtaj Nabi And 7 Others
2017 Latest Caselaw 7739 ALL

Citation : 2017 Latest Caselaw 7739 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Rais Mian vs Sheikh Mumtaj Nabi And 7 Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 207 of 2016
 

 
Appellant :- Rais Mian
 
Respondent :- Sheikh Mumtaj Nabi And 7 Others
 
Counsel for Appellant :- Yogesh Kumar
 
Counsel for Respondent :- Amrendra Nath Rai,Sanjay Singh,Shahid Ali Siddiqui
 

 
Hon'ble Bachchoo Lal,J.

Sri Yogesh Kumar, learned counsel for the appellant has sent illness slip.

Learned counsel for the respondent is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 6.12.2017

Gss

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