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Ran Vijay Maurya & 66 Ors. vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 7737 ALL

Citation : 2017 Latest Caselaw 7737 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Ran Vijay Maurya & 66 Ors. vs State Of U.P. Through Prin. Secy. ... on 6 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29 of 2015
 

 
Petitioner :- Ran Vijay Maurya & 66 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Medical Edu. Lko. & Ors.
 
Counsel for Petitioner :- Rajiv Srivastava,Amita Srivastava,Gargi Srivastava
 
Counsel for Respondent :- C.S.C.,Anupras Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned counsel for petitioners prays for and is granted 24 hours time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 6.12.2017

psd

 

 

 
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