Vijay Kushwaha vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7736 ALL

Citation : 2017 Latest Caselaw 7736 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Vijay Kushwaha vs State Of U.P. Thru. Prin. Secy. ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 29369 of 2017
 

 
Petitioner :- Vijay Kushwaha
 
Respondent :- State Of U.P. Thru. Prin. Secy. Cooperative & Others, Civil
 
Counsel for Petitioner :- Om Prakash Kushwaha
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Notice on behalf of opposite party no.1 has been accepted by learned Chief Standing Counsel. Sri Vinod Kumar Singh has accepted notices on behalf of opposite parties no. 2 to 5. He prays for and is granted a week's time to file counter affidavit.

List this case on 19.12.2017.

Order Date :- 6.12.2017

psd

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