Shamim Ahmad vs Mohammad Abbas And 18 Others
2017 Latest Caselaw 7733 ALL

Citation : 2017 Latest Caselaw 7733 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Shamim Ahmad vs Mohammad Abbas And 18 Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 322 of 2015
 

 
Appellant :- Shamim Ahmad
 
Respondent :- Mohammad Abbas And 18 Others
 
Counsel for Appellant :- Preetpal Singh,Devendra Kumar Shukla,Preetpal Singh Rathore
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 6.12.2017

Gss

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